Madhya Pradesh High Court
Kala Ali vs The State Of Madhya Pradesh on 23 January, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-2351-2018 (KALA ALI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 23-01-2018 Parties through their counsel. Case diary is not available. Learned counsel for the State seeks time to produce the case diary.
Prayer is allowed.
List the matter in the next week.
(RAJEEV KUMAR DUBEY) JUDGE (ra)