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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(2)(iv) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(iv)it shall not contain arguments, inferences, ironical expressions, imputations, epithets or defamatory statements;