Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 57] [Entire Act] Union of India - Subsection Section 57(2) in The Copyright Act, 1957 (2)The right conferred upon an author of a work by sub-section (1), may be exercised by the legal representatives of the author.
