Delhi High Court - Orders
Alibaba Nabibasha vs Small Farmers Agri-Busines Consortium ... on 11 September, 2020
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~(SB-2)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL. M.C. 1602/2020, CRL. M.A. 9935/2020
ALIBABA NABIBASHA
..... Petitioner
Through: Mr. V.M. Kannan, Adv.
Versus
SMALL FARMERS AGRI-BUSINES CONSORTIUM & ORS.
..... Respondents
Through: Ms. Richa Kapoor, ASC
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 11.09.2020 This matter is being heard through Video Conferencing. Arguments heard.
To come up for orders on 23rd September, 2020.
V. KAMESWAR RAO, J SEPTEMBER 11, 2020/ak