Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 82] [Entire Act] Union of India - Subsection Section 82(1) in The Employees' State Insurance Act, 1948 (1)Save as expressly provided in this section, no appeal shall lie from an order of an Employees' Insurance Court.
