Supreme Court - Daily Orders
A. Karunanithi vs The State Represented By Inspector Of ... on 22 November, 2019
Bench: Indu Malhotra, Ajay Rastogi
ITEM NO.44 COURT NO.17 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.9964/2019
(Arising out of impugned final judgment and order dated 05-12-2018 in
CRLAMD No. 361/2011 passed by the High Court of Judicature at Madras
at Madurai)
A. KARUNANITHI Petitioner(s)
VERSUS
THE STATE REPRESENTED BY INSPECTOR OF POLICE Respondent(s)
(FOR ADMISSION and I.R. IA No. 126752/2019 - EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT
(IA No. 126753/2019 - EXEMPTION FROM FILING O.T.)
WITH
SLP(Crl) No. 7442/2019 (II-C)
(IA No. 118544/2019 - EXEMPTION FROM FILING O.T.)
Date : 22-11-2019 These matters were called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. S. Nagamuthu, Sr. Adv.
Mr. M.P. Parthiban, AOR
Mr. A. S. Vairawan, Adv.
Mr. R. Sudhakaran, Adv.
Mr. Hardik Gautam, Adv.
Mr. Alok Kumar Pandey, Adv.
For Respondent(s) Mr. Jayanth Muth Raj, Sr. Adv.
Mr. M. Yogesh Kanna, AOR
Mr. S. Raja Rajeshwaran, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on a non-miscellaneous day in the third week of January, 2020, for final hearing.
(RASHMI DHYANI) (K. RAMA KRISHNA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.11.28 11:30:10 IST Reason: