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Supreme Court - Daily Orders

A. Karunanithi vs The State Represented By Inspector Of ... on 22 November, 2019

Bench: Indu Malhotra, Ajay Rastogi

     ITEM NO.44                               COURT NO.17                 SECTION II-C

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                         Petition(s) for Special Leave to Appeal (Crl.) No.9964/2019

     (Arising out of impugned final judgment and order dated 05-12-2018 in
     CRLAMD No. 361/2011 passed by the High Court of Judicature at Madras
     at Madurai)

     A. KARUNANITHI                                                       Petitioner(s)

                                                     VERSUS

     THE STATE REPRESENTED BY INSPECTOR OF POLICE                         Respondent(s)

     (FOR ADMISSION and I.R. IA No. 126752/2019 - EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT

     (IA No. 126753/2019 - EXEMPTION FROM FILING O.T.)

     WITH

     SLP(Crl) No. 7442/2019 (II-C)

     (IA No. 118544/2019 - EXEMPTION FROM FILING O.T.)

     Date : 22-11-2019 These matters were called on for hearing today.

     CORAM :                HON'BLE MS. JUSTICE INDU MALHOTRA
                            HON'BLE MR. JUSTICE AJAY RASTOGI


     For Petitioner(s)                 Mr.   S. Nagamuthu, Sr. Adv.
                                       Mr.   M.P. Parthiban, AOR
                                       Mr.   A. S. Vairawan, Adv.
                                       Mr.   R. Sudhakaran, Adv.
                                       Mr.   Hardik Gautam, Adv.
                                       Mr.   Alok Kumar Pandey, Adv.

     For Respondent(s)                 Mr. Jayanth Muth Raj, Sr. Adv.
                                       Mr. M. Yogesh Kanna, AOR
                                       Mr. S. Raja Rajeshwaran, Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

List on a non-miscellaneous day in the third week of January, 2020, for final hearing.

(RASHMI DHYANI) (K. RAMA KRISHNA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.11.28 11:30:10 IST Reason: