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State of Haryana - Section

Section 12 in The Punjab Market Committees Chairman and Vice-chairman (Election) Rules, 1961

12. Casual Vacancies.

- A casual vacancy in the office of the Chairman and Vice-Chairman shall also be filled in accordance with the provisions of these rules.Form A[See sub-rule (1) of rule 4]Notice is hereby given to Shri_______________________________________ member of the Market Committee_______________________________________ that a special meeting of the Market Committee will be held at _________________ (time) on _________________________ (date) at_________________________ for the election of Chairman and Vice-Chairman. He is, therefore, hereby requested to make it convenient to attend the meeting.Signature _______________Designation _____________
(Seal)Form B
[See rule 5]Election of Chairman or Vice-Chairman of Market Committee