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[Cites 0, Cited by 1] [Section 98(1)] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(1)(b) in The Railways Act, 1989

(b)are either defectively packed or not packed in such manner as may be prescribed and as a result of such defective or improper packing are liable to damage, deterioration, leakage or wastage,