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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

British India - Subsection

Section 5(1)(d) in British Nationality Act, 1948

(d)that person is born in any country mentioned in sub-section (3) of section one of this Act in which a Citizenship law has then taken effect and does not become a citizen thereof on birth.