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[Cites 0, Cited by 27] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(1)The Town Vending Committee shall, within such period and in such manner as may be specified in the scheme, conduct a survey of all existing street vendors, within the area under its jurisdiction, and subsequent survey shall be carried out at least once in every five years.