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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(16) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(16)He shall make arrangements, with the approval of the Vice-Chancellor, for holding conference, symposia, seminars and such other meetings and lectures as may be deemed essential and/or desirable for the benefit of staff and students.