Himachal Pradesh High Court
Milly Katoch vs . State Of H.P. & Ors. on 23 September, 2022
Bench: Sabina, Sushil Kukreja
Milly Katoch Vs. State of H.P. & ors.
CWP No.6079 of 2022 .
23.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Vinod Thakur, Additional Advocate General for the respondents.
At the request of learned counsel for the petitioner, list again on 30th September, 2022.
( Sabina ) Judge ( Sushil Kukreja ) September 23, 2022 Judge (ravinder) ::: Downloaded on - 24/09/2022 20:03:16 :::CIS