Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 2 in Andhra Pradesh Control of Organised Crime Rules, 2002 2. Definitions. - In these Rules, unless the context otherwise requires "the Act" means the Andhra Pradesh Control of Organised Crime Act, 2001.
