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State of Odisha - Section

Section 82 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

82. Slope of Ramps.

- The employer shall ensure at a construction site of a building or other construction work that every ramp has a slope not exceeding one in four and the total rise of a continuous ramp used by building workers carrying material or using wheel barrows does not exceed three point seven meters, unless broke by horizontal landing of at least one point two meters in length or as provided in accordance with the relevant national standards.