Jammu & Kashmir High Court
Ram Lal And Another vs State Of J&K And Others on 23 December, 2020
Author: Sanjay Dhar
Bench: Sanjay Dhar
Sr. No. 209
After Notice
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(THROUGH VIRTUAL MODE)
CRMC No.361/2014
IA Nos.419/2014 & 441/2019
Ram Lal and another .....Petitioner(s)
Through :- None
V/s
State of J&K and others .....Respondent(s)
Through :- Mr. Aseem Sawhney, AAG
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
Status report/response be filed by the respondents by or before the next date of hearing.
List on 19.02.2021.
(SANJAY DHAR) JUDGE Jammu 23.12.2020 Vinod VINOD KUMAR 2020.12.24 10:41 I attest to the accuracy and integrity of this document