Orissa High Court
Ashribad Pattnaik And Others vs Union Of India And Others .... Opposite ... on 24 November, 2021
Author: A. K. Mohapatra
Bench: A. K. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.33158 of 2021
Ashribad Pattnaik and others .... Petitioners
Mr. S. Samal, Advocate
-versus-
Union of India and others .... Opposite Parties
Mr. Debakanta Mohanty, AGA
CORAM:
THE CHIEF JUSTICE
JUSTICE A. K. MOHAPATRA
ORDER
24.11.2021 Order No.
03. List on 2nd December, 2021 before a Bench of which A. K. Mohapatra, J. is not a member.
(Dr. S. Muralidhar) Chief Justice (A. K. Mohapatra ) Judge M. Panda