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[Cites 0, Cited by 0] [Section 749(2)] [Section 749] [Entire Act]

State of Jharkhand - Subsection

Section 749(2)(e) in Bihar Education Code, 1961

(e)It should indicate that arrangements have been made in conformity with these rules for provision of adequate equipment for imparting theoretical as well as practical instructions and enclose a list of equipments provided the minimum equipment for schools and colleges will be maintained.