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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 17 in The Foreign Contribution (Regulation) Act, 1976

17. Seizure to be made in accordance with the Code of Criminal Procedure, 1973.-Every seizure made under this Act shall be made in accordance with the provision of section 100 of the Code of Criminal Procedure, 1973 (2 of 1974).