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Jammu & Kashmir High Court

Inhabitants Of Village Balakote vs Ut Of J&K And Ors on 8 December, 2021

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                            Sr. No. 14
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                     WP(C) No. 624/2021
                                                      CM No. 2849/2021

Inhabitants of Village Balakote                 .... Petitioner/Appellant(s)
Poonch and ors.

                         Through:-   Mr. Muzaffar Iqbal Khan, Advocate &
                                     Mr. Mazhar Ali, Advocate.

                   V/s

UT of J&K and ors.                                      .....Respondent(s)

                         Through:-   Mr. Ravinder Gupta, AAG.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                  ORDER

Four weeks' time is granted to Mr. Ravinder Gupta, learned AAG for filing objections.

List on 28.01.2022.

(Sindhu Sharma) Judge JAMMU 08.12.2021 MICHAL