Jammu & Kashmir High Court
Inhabitants Of Village Balakote vs Ut Of J&K And Ors on 8 December, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 14
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 624/2021
CM No. 2849/2021
Inhabitants of Village Balakote .... Petitioner/Appellant(s)
Poonch and ors.
Through:- Mr. Muzaffar Iqbal Khan, Advocate &
Mr. Mazhar Ali, Advocate.
V/s
UT of J&K and ors. .....Respondent(s)
Through:- Mr. Ravinder Gupta, AAG.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Four weeks' time is granted to Mr. Ravinder Gupta, learned AAG for filing objections.
List on 28.01.2022.
(Sindhu Sharma) Judge JAMMU 08.12.2021 MICHAL