Section 12(12) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936
(12)[Notification No. 12C3-1251-V-SR-78, dated the 22th March, 1978.] [Published in M.P, Rajpatra, Part I, dated 7-4-1978 at page 290.] - In exercise of the powers conferred by Section 4-C of the Madhya Pradesh Entertainment Duty and Advertisements Tax Act, 1936 (30 of 1936), the State Government hereby authorises the officers mentioned below for purposes of the said section within the limits of their respective jurisdictions, namely:-
