Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(xii) in The SreeNarayanaGuru Open University Act, 2021

(xii)to create various categories of posts in the University, Regional Centres and Study Centres and to determine scale of pay, qualification and method of appointment to such posts as may be prescribed by Statutes and to make appointment to such posts;