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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(b) in The Acquired Territories (Merger) Act, 1960

(b)in the paragraph relating to the territories of the State of Punjab, after the words and figures "the States Reorganisation Act, 1956", the words, figures and brackets "and the territories referred to in Part II of the First Schedule to the Acquired Territories (Merger) Act, 1960" shall be inserted;