Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(1)(c) in Indraprastha Institute of Information Technology Delhi Act, 2007

(c)The term of office of a member nominated to fill a casual vacancy shall continue for the remainder to the term of the member in whose place he has been nominated.