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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(xxxiii) in Kerala University of Health Sciences Act, 2010

(xxxiii)to recommend to the Government to take over, in the public interest, the management of an affiliated college, institution or autonomous college in case where irregularities or commissions or omissions of criminal nature by the management of such college or institution arc prima-facie evident to the committee of enquiry appointed by the University;