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Supreme Court - Daily Orders

Commissioner Of Income Tax, Sambalpur vs Kamaljeet Singh Ahluwalia on 22 September, 2017

     ITEM NO.128                              REGISTRAR COURT. 2                    SECTION XI -A

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     Petition(s) for Special Leave to Appeal (C)                      No(s).     14344/2017

     COMMISSIONER OF INCOME TAX, SAMBALPUR                                     Petitioner(s)

                                                        VERSUS

     KAMALJEET SINGH AHLUWALIA & ORS.                                          Respondent(s)



     Date : 22-09-2017 This petition was called on for hearing today.



     For Petitioner(s)                   Mr. Arun Kumar Singh,Adv.
                                         Ms. Anil Katiyar, AOR

     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Learned counsel for the petitioner has taken fresh steps in respect of respondent Nos. 1 to 5. Ld. Counsel shall within a period of four weeks, as last chance file the fresh particulars of the said respondents thereafter notice be issued to the said respondents.

List again on 17.11.2017.

SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.09.23 10:47:06 IST Reason: