Supreme Court - Daily Orders
Commissioner Of Income Tax, Sambalpur vs Kamaljeet Singh Ahluwalia on 22 September, 2017
ITEM NO.128 REGISTRAR COURT. 2 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 14344/2017
COMMISSIONER OF INCOME TAX, SAMBALPUR Petitioner(s)
VERSUS
KAMALJEET SINGH AHLUWALIA & ORS. Respondent(s)
Date : 22-09-2017 This petition was called on for hearing today.
For Petitioner(s) Mr. Arun Kumar Singh,Adv.
Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner has taken fresh steps in respect of respondent Nos. 1 to 5. Ld. Counsel shall within a period of four weeks, as last chance file the fresh particulars of the said respondents thereafter notice be issued to the said respondents.
List again on 17.11.2017.
SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.09.23 10:47:06 IST Reason: