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[Cites 0, Cited by 0] [Section 86(19)] [Section 86] [Entire Act]

Daman and Diu - Subsection

Section 86(19)(b) in Daman and Diu Value Added Tax Regulation, 2005

(b)omits from a statement made to the Commissioner or any authority under this Regulation any material particular without which the statement is false, misleading or deceptive,