Delhi High Court - Orders
M/S Singal Transport Corporation vs Modipon Limited And Anr on 17 November, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~F-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 954/2009,1.A. 6924/2009,1.A. 6925/2009
M/S SINGAL TRANSPORT CORPORATION .....Plaintiff
Through: None.
versus
MODIPON LIMITED AND ANR. .....Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 17.11.2025
1. None has appeared for the parties.
2. List on 16.03.2026 in 'Finals'.
PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 17, 2025/P/AMG This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2025 at 22:04:06