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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3)(iii) in The Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998

(iii)an industrial unit which is taken over and sold during the operative period of this Scheme to a new management by the State Government or RIICO or RFC.