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[Cites 0, Cited by 1] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in Consumer Protection Act, 2019

(2)The District Council shall be an advisory council and consist of the following members, namely:-
(a)the Collector of the district (by whatever name called), who shall be the Chairperson; and
(b)such number of other official and non-official members representing such interests as may be prescribed.