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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Odisha - Subsection

Section 75(9) in The Orissa Motor Vehicles Rules, 1993

(9)Every holder of a permit shall in respect of every public service vehicle specified in the permit maintain in English or in Oriya trip register in Form XXXV in bound book of which the pages are serially numbered. The trip register shall be posted daily from the trip sheets maintained under Sub-rule (7) and be at all times open to inspection by any Police Officer not below the rank of Sub-Inspector or officer of the Motor Vehicles Department not below the rank of Traffic Sub-Inspector or any Magistrate.