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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(6) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(6)The University may establish Regional centres at Mumbai, Pune, Nagpur, Aurangabad and at such other places as may be determined by the University, from time to time, in the manner laid down by the Statutes.