Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 86] [Entire Act] Union of India - Section Section 5 in The Lotteries (Regulation) Act, 1998 5. Prohibition of sale of ticket in a State.— A State Government may, within the State, prohibit the sale of tickets of a lottery organised, conducted or promoted by every other State.
