Section 7(d) in The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975
(d)development and maintenance of nurseries for the supply of seeds, sapplings and trees to persons who desire to plant new trees or to replace trees which have been felled with the previous permission of the Tree Officer [or involuntarily uprooted;] [These words were added by Maharashtra 7 of 1996, section 8(c).]
