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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(c) in The M.P. Civil Courts Act, 1958

(c)[x x x] [Clause (c) Omitted by M.P. Act No. 14 of 1996, Section 2 (ii) (w.e.f. 1-2-1997).]