Section 79 in The Central Motor Vehicles Rules, 1989
79. Suspension and cancellation of registration of vehicle registered under rule 76.
- If, under the provisions of section 53, section 54 or section 55, the registration of a motor vehicle made in accordance with rule 76 is suspended or cancelled, then a copy of the order of suspension or cancellation shall be sent to the competent authority in addition to each of the authorities or persons to whom a copy has to be sent under the said sections.
