Delhi High Court - Orders
Vistra Itcl(India) Limited & Anr vs Lalit Kumar Jain & Ors on 16 March, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 288/2019 2019, I.As. 8023/2019, 8822-24/2019,
12257/2019, 12859/2019, 12860/2019, 15720/2019,
16498/2019,2466/2020, 4276/2020, 4280/2020, 5978/2020,
6615/2020, 6637/2020, 6655/2020, 6808/2020, 6809/2020,
7733/2020, 8030/2020, 8855/2020, 8865/2020, 7204/2021,
7205/2021, 9465/2021, 9466/2021, 14913/2021, 16744/2021 &
CRL.M.A. 41105/2019
VISTRA ITCL(INDIA) LIMITED & ANR. ..... Plaintiffs
Through: Mr. Amit Sibal, Mr. Arun Kathpalia,
Mr. Krishnendu Datta, Senior
Advocates with Mr. Hardeep
Sachdeva, Mr. Kamal Shankar,
Advocate, Ms. Priyamvada Shenoy
and Mr. Pradyumna Sharma,
Advocates.
versus
LALIT KUMAR JAIN & ORS. ..... Defendants
Through: Mr. Arvind K. Nigam and Mr. Jayant
K. Mehta, Senior Advocates with Mr.
Raghavendra M. Bajaj, Mr. Agnish
Aditya, Mr. Nikhil Bamal and Mr.
Kumar Karan, Advocates for D-1 to
3.
Mr. Neel Mason, Mr. Uday S.
Chopra, Mr. Siddharth Vardhman and
Ms. Varsha Jhavar, Advocates for
Google LLC.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 16.03.2022 Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:16.03.2022 19:22:22
1. Mr. Arvind K. Nigam, Senior Counsel for Defendant No. 1 to 3, has been substantially heard. He states that he will take another one and a half hours to complete his submissions.
2. Re-notify on 30th March, 2022.
SANJEEV NARULA, J MARCH 16, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:16.03.2022 19:22:22