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[Cites 0, Cited by 1] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(6) in The Bombay University Act, 1974

(6)institute Principalships, Professorships, Readerships, Lecturerships and other teaching or academic posts required by the University, appoint persons thereto or to other posts and prescribe their qualifications and the terms and conditions of their service;