Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in The Punjab Town Improvement Trusts Provident Fund Rules, 1945 1. Short title. (a)These rules may be called the Punjab Town Improvement Trusts Provident Fund Rules, 1945.(b)They shall come into force from the date of this notification.
