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State of Rajasthan - Section

Section 6 in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

6. Counting service for pension.

- The past services of Jagir Employees who are absorbed in Government service shall be counted for pension in cases where the services of such employees were pensionable under the Jagir and were otherwise qualifying according to Rajasthan Service Rules for the purpose of such pension.