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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(iv) in Rules for Rate Contract with Small Scale Industries of Orissa registered with the Directorate of EP&M, Orissa

(iv)All Indenting Officers of Government Departments/Agencies shall intimate their annual requirement of store items to the DEPM by 31st May of every year.