Supreme Court - Daily Orders
Sushma Berlia vs M/S Kumar Brothers on 20 February, 2025
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.118 COURT NO.8 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 411-414/2025
SUSHMA BERLIA Appellant(s)
VERSUS
M/S KUMAR BROTHERS & ORS. Respondent(s)
Date : 20-02-2025 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) : Mr. Ashok K. Mahajan, AOR
For Respondent(s) Ms. Haripriya Padmanabhan, Sr. Adv.
Mr. Sumit Goel, Adv.
Mr. Ishan Nagar, Adv.
Ms. Apurba Pattanayak, Adv.
Ms. Aditi, Adv.
For M/S. Parekh & Co., AOR
Ms. Haripriya Padmanabhan, Sr. Adv.
Mr. Arjun Garg, AOR
Ms. Kriti Gupta, Adv.
Ms. Sagun Srivastava, Adv.
Ms. Shivani Vij, Adv.
Mr. Kunal Verma, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the request of the learned counsel appearing for the appellant, list the appeals in the first week of March, 2025.
(SWETA BALODI) (POONAM VAID)
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SWETA BALODI
Date: 2025.02.21
16:57:52 IST
Reason: