Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 33] [Entire Act] Union of India - Subsection Section 33(1) in Consumer Protection Act, 2019 (1)The State Government shall provide the District Commission with such officers and other employees as may be required to assist the District Commission in the discharge of its functions.
