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State of Rajasthan - Section

Section 33 in The Rajasthan Distilleries Rules, 1977

33. Joints to be riveted or bolted.

- All joints in spirit pipes must either be riveted or be joined with bolts. In the latter case the flanges bolted together must have, in addition to the bolts, at least two holes for wires to pass through, which shall be secured with a lead disc bearing a departmental seal.