Section 27(1)(a) in The Goa, Daman and Diu Agricultural Tenancy (Revenue Survey and Record of Rights) Rules, 1967

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

(a)Survey number, sub-division number, name of the field, area of the land and the tenure on which it is held;

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