[Cites 0, Cited by 0]
[Section 13]
[Entire Act]
State of Odisha - Subsection
Section 13(2) in Delegation of Financial Powers Rules, 1978
| Member Board of Revenue | Revenue Divisional Commissioner | Collector | ||
| (i) | Residential Buildings | 9,00,000 | 7,60,000 | 3,80,000 |
| (ii) | Non-Residential Buildings | 15,20,000 | 10,65,000 | 5,30,000 |
| (iii) | Circuit House, Inspection Bungalow-cum-Residential Buildings. | 9,00,000 | 4,50,000 | 2,25,000 |
| (iv) | Water-Supply and Sanitary Installations - | |||
| (a) Non-Residential | 90,000 | 60,000 | 30,000 | |
| (b) Residential | 60,000 | 45,000 | 22,500 | |
| (v) | Electrical Installations - | |||
| (a) Non-Residential | 90,000 | 60,000 | 30,000 | |
| (b) Residential | 60,000 | 45,000 | 22,500 | |
| (vi) | Rural Water-Supply | 1,50,000 | 75,000 | 37,500 |
| (vii) | Communication | 4,50,000 | 3,80,000 | 1,90,000 |