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[Cites 0, Cited by 0] [Section 201(7)] [Section 201] [Entire Act]

Union of India - Subsection

Section 201(7)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)the supervisor on arrival of the tower wagon at the station shall confirm to the station master in writing against the relevant entries in train signal register that the section has been cleared of the obstruction after completion of work and the tower wagon or wagons have arrived; and