Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(b) in Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955

(b)in the case of a candidate who has ordinarily practised in Court subordinate to the High Court, from the District Judge of the district in which he ordinarily practises.