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[Cites 0, Cited by 0] [Section 541] [Entire Act]

Bengal Presidency - Subsection

Section 541(g) in Police Regulations, Bengal , 1943

(g)The completed volumes of the register, after they are neatly bound, shall be kept in the Magistrate's record-room or other safe place, the current volume and the index only being kept by the Court officer in his office under safe custody.