Section 66A in Kerala Cooperative Societies Act, 1969
66A. [ Powers of Registrar to give directions. [Substituted by Kerala Act No. 7 of 2010.]
- Subject to the provisions of the Act and the Rules made thereunder the Registrar may issue general directions and guidelines to any or all of the co-operative societies in furtherance of the purposes of the Act or for implementing Government policies for the benefit of the members and the general public.]
