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[Cites 0, Cited by 0] [Section 301(1)] [Section 301] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 301(1)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)convey the carcass to a place provided or appointed under section 263 for the final disposal of the carcasses of dead animal ; or